Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(5)(c) in The Orissa Tourism Service Rules, 1980

(c)Evidence of age which shall ordinarily be the matriculation or high school leaving certificate of Cambridge certificate.