Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act] State of Karnataka - Subsection Section 55(1)(b) in Karnataka Town and Country Planning Act, 1961 (b)all sums spent or estimated to be spent by the Planning Authority in the making and in the execution of the scheme;