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[Cites 0, Cited by 0] [Section 54(3)] [Section 54] [Entire Act]

State of Madhya Pradesh - Subsection

Section 54(3)(a) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(a)Such tendered ballot paper shall be serially the last in the bundle of ballot papers issued for use at the polling station; and