Himachal Pradesh High Court
Kushwinder Singh & Others vs . State Of H.P. & Others on 25 July, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Kushwinder Singh & others vs. State of H.P. & others CWP No.2183 of 2022 .
25.07.2022 Present: Ms.Kiran Dhiman, Advocate vice Ms. Vidushi Sharma, Advocate, for the petitioners.
Mr. Ashok Sharma, Advocate General, with Mr. Vikas Rathore, Additional Advocate General, for respondent Nos.1 to 5.
Ms.Kamlesh Kumari, Advocate vice Mr. Amrinder Singh Rana, Advocate, for respondent Nos.6 to 9.
Mr. Ashutosh, Advocate vice Mr. Karan Singh Kanwar, Advocate, for respondent No.10.
Time to file reply on behalf of respondent Nos.6 to 9 is extended. Be filed within two weeks. Rejoinder, if any, before the next date.
List after three weeks. Till then, interim order to continue.
( A.A. Sayed ) Chief Justice ( Jyotsna Rewal Dua ) Judge July 25, 2022 (vt) ::: Downloaded on - 25/07/2022 20:05:15 :::CIS