Himachal Pradesh High Court
Kushwinder Singh & Ors. vs . State Of H.P. & Ors. on 23 June, 2022
Bench: Amjad Ahtesham Sayed, Sabina
Kushwinder Singh & Ors. vs. State of H.P. & Ors.
.
CWP No.2183 of 2022 23.06.2022 Present: Ms. Vidushi Sharma and Mr. Arvinder Arora, Advocates, for the petitioners.
Mr. Ashwani K. Sharma, Additional Advocate General, for respondents No.1 to 5/State.
Ms. Kamlesh Kumari, Advocate on behalf of Mr. Amrinder Singh Rana, Advocate, for respondents No.6 to 9.
Mr. Karan Singh Kanwar, Advocate, for respondent No.10.
CWP No.2183 of 2022 & CMP No.3975 of 2022 Learned counsel for respondents No.6 to 9, seeks more time to file reply.
List again on 25th July, 2022.
Interim order to continue.
( A.A. Sayed )
Chief Justice
( Sabina )
June 23, 2022 Judge
(Yashwant)
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