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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Kushwinder Singh & Ors. vs . State Of H.P. & Ors. on 23 June, 2022

Bench: Amjad Ahtesham Sayed, Sabina

Kushwinder Singh & Ors. vs. State of H.P. & Ors.

.

CWP No.2183 of 2022 23.06.2022 Present: Ms. Vidushi Sharma and Mr. Arvinder Arora, Advocates, for the petitioners.

Mr. Ashwani K. Sharma, Additional Advocate General, for respondents No.1 to 5/State.

Ms. Kamlesh Kumari, Advocate on behalf of Mr. Amrinder Singh Rana, Advocate, for respondents No.6 to 9.

Mr. Karan Singh Kanwar, Advocate, for respondent No.10.

CWP No.2183 of 2022 & CMP No.3975 of 2022 Learned counsel for respondents No.6 to 9, seeks more time to file reply.

List again on 25th July, 2022.

Interim order to continue.






                                                            ( A.A. Sayed )
                                                            Chief Justice




                                                               ( Sabina )
                June 23, 2022                                    Judge
                       (Yashwant)




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