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Himachal Pradesh High Court

State Of H.P. vs Bhagirath Kapil on 24 August, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

State of H.P. Vs Bhagirath Kapil Cr. Appeal No. 277/2021 .

24.08.2023 Present: Mr. B.N. Sharma, Additional Advocate General, for the appellant.

Mr. Atharv Sharma, Advocate, for the respondent.

Learned counsel for the respondent prays for of an adjournment on the ground that arguing counsel is pre-occupied in some other Court.

rt As prayed, list on 21.09.2023.

( Sushil Kukreja ) Judge 24th August, 2023 (Gaurav) ::: Downloaded on - 24/08/2023 20:39:55 :::CIS