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Himachal Pradesh High Court

State Of Hp vs Bhagirath Kapil on 23 June, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

State of HP Vs Bhagirath Kapil Cr. Appeal No.277 of 2021 .

23.06.2023 Present: Mr. Raj Kumar Negi, Additional Advocate General, for the appellant.

Mr. Ajay Sharma, Senior Advocate with Mr. Ajay Thakur, Advocate, for the respondent.

Cr.MP No.1922 of 2023 Learned Additional Advocate General, prays for and is granted three weeks' time to file reply.

As prayed for, list on 24.07.2023.

( Sushil Kukreja ) Judge June 23, 2023 (VH) ::: Downloaded on - 23/06/2023 20:39:04 :::CIS