Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Rajasthan - Subsection

Section 86(b) in Rajasthan Factories Rules, 1951

(b)Any other person who in the opinion of the Chief Inspector holds a position of supervision or Management in a factory and is declared so in writing by him or application by the Manager of the Factory under such condition as may be imposed by the Chief Inspector: