86. [ Persons to hold position of Supervision or Management] [Rules 86 to 89 substituted by Notification No. 2. dated 27.2.1985 [1-4-1985]]. The following persons shall be deemed to hold position of supervision or management .
(a)All persons specified in the Schedule annexed thereto.(b)Any other person who in the opinion of the Chief Inspector holds a position of supervision or Management in a factory and is declared so in writing by him or application by the Manager of the Factory under such condition as may be imposed by the Chief Inspector:Provided that the persons so declared shall be drawing a salary of not less than Rs.500/- per month inclusive of all allowances.
