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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2)(ii) in The Orissa Bhoodan and Gramdan Rules, 1972

(ii)if the land is required by the Samiti during the cultivating season the Samiti shall have powers to take back the land on payment of compensation for the standing crop only.