Section 14(2) in The Orissa Bhoodan and Gramdan Rules, 1972
(2)The settlement of such land shall be on the following conditions, namely :(i)land shall be handed back on a fixed date after close of the cultivating season and will remain with the Samiti before the start of the next cultivating season; and(ii)if the land is required by the Samiti during the cultivating season the Samiti shall have powers to take back the land on payment of compensation for the standing crop only.
