Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Entire Act]

State of Chattisgarh - Section

Section 3 in Chhattisgarh Police Act, 2007

3. Constitution of State Police.

(1)There shall be a State Police for the State, as an agency of the Government.
(2)The State Police shall consist of such ranks and numbers and have such organisation as the Government may, by general or special order, determine.
(3)The organization of the State Police may include training institutions, research and development bureaus, technical and support services, intelligence and criminal investigation units and other bodies and units as determined by the State Government from time to time.