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[Cites 0, Cited by 1] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(3) in Chhattisgarh Police Act, 2007

(3)The organization of the State Police may include training institutions, research and development bureaus, technical and support services, intelligence and criminal investigation units and other bodies and units as determined by the State Government from time to time.