Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Rajasthan - Subsection Section 50(iii) in The Manual of Departmental Orders (iii)The Deputy Collector shall inspect the Vernacular section of the divisional office at least once a year, and submit a copy of his inspection report to the divisional officer.
