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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(2)(b) in Gorkhaland Territorial Administration Act, 2011

(b)he resigns his office in writing under his hand addressed to the Chairman of the Gorkhaland Territorial Administration Sabha in which case the resignation shall take effect from the date of its acceptance by the Chairman.