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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(a) in Veterinary Council Of India Regulation, 1991

(a)set forth all necessary particulars as to the, questions proposed in the written, oral and practical parts of each examination inspected by the visitor, the cases and appliances provided for clinical and practical examination, the arrangements made for invigilation, the method and scales of marking the standard of knowledge show by successful candidates' and generally all such details as may be required for adjudicating on the scope and character of the examination;