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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Nagaland - Subsection

Section 32(3)(b) in Nagaland Excise Rules

(b)All charitable and Mission hospitals or dispensaries, unless in any case the Government of Nagaland shall otherwise declare, on a requisition countersigned by the Civil Surgeon of the district.