(3)The following institutions are exempted from the payment of duty for import of spirit contained in medicinal preparations and from obtaining pass :(a)Charitable hospitals and dispensaries maintained by Government on a requisition countersigned by the Civil Surgeon of the district.(b)All charitable and Mission hospitals or dispensaries, unless in any case the Government of Nagaland shall otherwise declare, on a requisition countersigned by the Civil Surgeon of the district.(c)Veterinary Assistant Surgeons on a requisition countersigned by the Director of Veterinary Department.A. Import on prepayment of duty in the State of export
