Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(8)(a) in The Orissa Prohibition Act, 1956 (a)to take out of any local area in which this Act is in force to any other local area in the State of Orissa in which this Act is not in force; or