Section 3(8) in The Orissa Prohibition Act, 1956

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State of Odisha - Subsection

Section 3(8) in The Orissa Prohibition Act, 1956

(8)"export" means-

(a)to take out of any local area in which this Act is in force to any other local area in the State of Orissa in which this Act is not in force; or

(b)to take out of the State of Orissa;