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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Puducherry - Subsection

Section 1(3) in Puducherry Town and Country Planning Act, 1969

(3)It shall come into force on such [date as the Government may, by notification in the Official Gazette, appoint] [The Act came into force on the 15th day of September 1971, Vide Notification-I in Extraordinary Gazette No.99 dated 14th September, 1971.].