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State of Puducherry - Section

Section 1 in Puducherry Town and Country Planning Act, 1969

1. Short title extent and commencement.

(1)This Act may be called the Puducherry Town and Country Planning Act, 1969.
(2)It extends to the whole of the Union territory of Puducherry.
(3)It shall come into force on such [date as the Government may, by notification in the Official Gazette, appoint] [The Act came into force on the 15th day of September 1971, Vide Notification-I in Extraordinary Gazette No.99 dated 14th September, 1971.].