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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(2) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(2)Academic Council may co-opt as members not more than two persons for such period and in such manner, as may be prescribed, so as to secure adequate representation of different sectors of horticulture/agriculture and allied fields.