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State of Rajasthan - Section

Section 3 in Rajasthan Para-medical Council Rules, 2014

3. Appointment of Returning Officer.

- For the purpose of the election to the office of President, Vice-President and Members, the State Government shall appoint any officer of the Rajasthan Administrative Service as a Returning Officer. The Returning Officer shall be appointed not later than sixty days before the completion of the term of existing President, Vice-President and Members.