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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Mizoram - Subsection

Section 83(1) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(1)At the time of the appointment by the Council of the members of a Select Committee the number of members whose presence shall be necessary to constitute a meeting of the Committee shall be fixed by the Council.