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State of Tamilnadu - Section

Section 27 in Tamil Nadu Agricultural University Act, 1971

27. Agricultural Extension Education Organisation.

(1)Subject to the provisions of this Act and the statutes, the University shall establish an Agricultural Extension Education Organisation which shall make available the information obtained on the basis of research to students, extension workers and agriculturists and shall conduct demonstration and training programme for the benefit of such persons in co-operation with the concerned Government departments.
(2)The University shall undertake such agricultural extension education activities as are necessary-
(a)to inform and demonstrate to the agriculturists the findings and developments of agricultural research on improved practices essential to uplift the conditions of rural living;
(b)to increase agricultural production with special emphasis on food production and utilisation; and
(c)to multiply nucleus seeds of improved varieties evolved or introduced by the Agricultural Research Organisation.
(3)The Agricultural Extension Education Organisation shall be developed under the guidance of the Director of Extension Education.