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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(2) in Tamil Nadu Agricultural University Act, 1971

(2)The University shall undertake such agricultural extension education activities as are necessary-
(a)to inform and demonstrate to the agriculturists the findings and developments of agricultural research on improved practices essential to uplift the conditions of rural living;
(b)to increase agricultural production with special emphasis on food production and utilisation; and
(c)to multiply nucleus seeds of improved varieties evolved or introduced by the Agricultural Research Organisation.