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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttarakhand - Subsection

Section 14(3) in Uttrarakhand Waqf Rules, 2017

(3)On the issue of the notification under sub-rule (1), the Returning Officer shall give public notice of the intended election for the members of the Board in Form 4 in Urdu, Hindi and English/local language newspapers having circulation in the area.