Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Odisha - Subsection Section 26(2) in The Orissa Boiler Operation Engineers' Rules, 2000 (2)A fee of Rs. 50.00 (Fifty) shall be paid for the issue of a duplicate certificate and a fee of Rs. 50.00 (Fifty) shall be paid for endorsement on a certificate under Rule 25.
