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State of Odisha - Section

Section 26 in The Orissa Boiler Operation Engineers' Rules, 2000

26. Fees for Examination.

(1)Candidates for examination for 1st Class, 2nd Class and restricted certificate of proficiency as Boiler Operation Engineer shall pay a fees of Rs. 500.00, Rs. 400.00 and Rs. 300.00 respectively which shall not except as otherwise provided in the rules, be refundable.
(2)A fee of Rs. 50.00 (Fifty) shall be paid for the issue of a duplicate certificate and a fee of Rs. 50.00 (Fifty) shall be paid for endorsement on a certificate under Rule 25.
(3)All fees payable under these rules shall be paid in shape of Treasury Challan.