Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(1) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997 (1)The Adhyaksha shall immediately before the commencement of the poll, allow inspection of the ballot box to be used to at the poll to such members as may be present.
