Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 9 in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

9. Procedure before the commencement of poll.

(1)The Adhyaksha shall immediately before the commencement of the poll, allow inspection of the ballot box to be used to at the poll to such members as may be present.
(2)The Adhyaksha shall then secure and seal the box in such manner that the list the insertion of ballot papers remains open.