Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Chattisgarh - Subsection

Section 26(1)(b) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(b)All Deans of Faculties and all Deans of Colleges-One of the Deans of Colleges as may be appointed by the Chairman shall act as its Secretary.