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State of Chattisgarh - Section

Section 26 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

26. Extension Education Council.

(1)The Extension Education Council shall consist of the following persons, namely :-
(a)Director of Extension Services-Chairman.
(b)All Deans of Faculties and all Deans of Colleges-One of the Deans of Colleges as may be appointed by the Chairman shall act as its Secretary.
(c)Director of Research Services.
(2)The Extension Education Council shall be responsible to the Director of Extension Services and shall consider and make recommendations on the matters pertaining to Education Extension and specially with respect to-
(a)Training of College Students.
(b)Agricultural rural life extension service.
(c)Preparation of education material for cultivators.
(d)Conduct of short courses, etc., for non-students.
(e)Field extension programmes for the benefit of cultivators.
(f)The development of agriculture production and making co-operatives.
(g)Preparation of material for development of agriculture such as publications, films, etc., for better development of extension.