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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Kerala - Subsection

Section 28(1)(a) in Kerala Electricity Supply Code, 2005

(a)Taking meter reading, inspecting, testing, repairing or altering the electric supply lines, meters, works and apparatus for the supply of electricity belonging to the Licensee; or