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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(1)(vi) in Tamil Nadu Combined Development and Building Rules, 2019

(vi)The minimum road width for conference halls and multi stored parking lots and Air-conditioned cinema theaters shall be 12m. For Community or Kalyana mandapams or Exhibition Hall shall be 15m. For star hotels and multiplex or Malls shall be 18m.