Section 20(5) in The Rajasthan Judicial Service Rules, 2010
(5)[ Syllabus shall be such as may be prescribed by the Recruiting Authority from time to time.] [Amended Vide Notification No.F.1(3)/DOP/A-II/2010,G.S.R.NO.35 dated 10.6.2011.]Provided that same may be amended by the Governor from time to time in consultation with the Court.
