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State of Uttar Pradesh - Section

Section 17 in The Commissioners Offices Ministerial Service Rules, 1980

17. Procedure for recruitment by promotion to the post of Head Assistant.

(1)Recruitment to the post of Head Assistant shall be made on the basis of seniority subject to rejection of the unfit, through the Selection Committee constituted under rule 16 (1).
(2)The appointing authority shall prepare an eligibility list of the candidates arranged in order of seniority and place it before Selection Committee along with their character rolls and such other record, pertaining to them, as may be considered proper.
(3)The Selection Committee shall consider the cases of candidates on the basis of records, referred to in sub-rule (2), and if it considers necessary, it may interview the candidates also.
(4)The Selection Committee shall prepare a list of selected candidates arranged in order of seniority and forward the same to the appointing authority.