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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(1) in The Commissioners Offices Ministerial Service Rules, 1980

(1)Recruitment to the post of Head Assistant shall be made on the basis of seniority subject to rejection of the unfit, through the Selection Committee constituted under rule 16 (1).