Section 41 in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998
41. Repeal and Saving.
- All rules and orders in relation to matters covered by these Rules and in force immediately before the commencement of these Rules are hereby repealed :Provided that any action taken under the Rules and orders so superseded shall be deemed to have been taken under the provisions of these Rules.
