Madhya Pradesh High Court
Neelam Swa Sahayta Samooh Gram Akauri vs Chief Executive Officer on 4 December, 2019
Author: Sujoy Paul
Bench: Sujoy Paul
1 WP-13629-2016 The High Court Of Madhya Pradesh WP-13629-2016 (NEELAM SWA SAHAYTA SAMOOH GRAM AKAURI Vs CHIEF EXECUTIVE OFFICER) Jabalpur, Dated : 04-12-2019 Shri Chandrashekhar Upadhyay, learned counsel for the petitioner seeks permission to withdraw this petition unconditionally.
Shri Shamim Ahmad, learned G.A. has no objection. The petition is dismissed as withdrawn unconditionally.
(SUJOY PAUL) JUDGE mohsin Digitally signed by MOHAMMED MOHSIN QURESHI Date: 05/12/2019 10:20:11