Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Uttarakhand - Subsection Section 14(3) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011 (3)Any school which contravenes to the provisions mentioned under sub rule (1) and (2) of rule 14 is liable for penalties prescribed in the Act.
