Section 14 in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011
14. Prohibition of Collection of Capitation Fee and Screening Procedure for Admission.
(1)No school shall collect any capitation fee, while admitting a child to school or at any time during the stay of the child in that school.(2)No school shall subject the child to a screening procedure (including a written or an oral test for the child and parents interview) while admission to any class.(3)Any school which contravenes to the provisions mentioned under sub rule (1) and (2) of rule 14 is liable for penalties prescribed in the Act.(4)If any school violates the rules mentioned under sub rule (1) and (2) of rule 14 for more than three times, then the de-recognition process for such schools shall be initiated.
