Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 211(1)] [Section 211] [Entire Act] State of Andhra Pradesh - Subsection Section 211(1)(B) in Andhra Pradesh Panchayat Raj Act, 1994 (B)the receipt of, or agreement to receive, any gratification, whether as a motive or a reward-