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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(3)(ix) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(ix)conduct according to the directions of the Block Development Officer, village meetings to identify community works for purposes of inclusion in the scheme of projects required to be prepared under the National Rural Employment Programme;