Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2) in The Orissa (State) Council of Culture Rules, 1990

(2)The Joint Secretary of the State Council shall.
(a)assist the Member-Director and the Member-Secretary in all Matters;
(b)be in charge of the funds, accounts, records and documents of the State Council; and
(c)exercise such powers and perform such functions as may be delegated to him by the Member-Director from time to time.
Funds of the State Council