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[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(6)(a) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Wheeling Tariff and Retail Supply Tariff) Regulations, 2011

(a)The Distribution system or network usage forecast for each year of the Control Period consistent with the Business Plan;