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Union of India - Section

Section 67 in The Railway Protection Force Rules, 1987

67. Disciplinary control .

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67.1The staff and trainees at any training institution of the Force, shall, so long asthey are at such institution or undergoing training at some other place, be under thedisciplinary control of the principal of that training institution.
67.2A direct recruit selected for being appointed as enrolled member, till suchtime he is not formally appointed to the Force, is liable to be discharged at any stage if the [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] for reasons to be recorded in writing, deems it fit soto do in the interest of the Force.Promotion and carrier planning