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[Cites 0, Cited by 0] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(67) in The Railway Protection Force Rules, 1987

67.1The staff and trainees at any training institution of the Force, shall, so long asthey are at such institution or undergoing training at some other place, be under thedisciplinary control of the principal of that training institution.