Section 45(1) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983
(1)Each University shall establish at its headquarters, within the University campus, all or any of the following colleges and such other institutions in close juxtaposition and a central experiment station for fundamental and applied research in close proximity:-(i)A College of Agriculture (including Agricultural Economics [***] [Deleted 'and Animal Husbandry' by Maharashtra Animal and Fishery Sciences University Act, 1998 (Mah. Act No. 17 of 1998).]).[***] [Deleted '(ii) A College of Veterinary Science.' by Maharashtra Animal and Fishery Sciences University Act, 1998 (Mah. Act No. 17 of 1998).](iii)A College of Agricultural Technology.(iv)A College of Agricultural Engineering.(v)A College of Home Science.(vi)A College of Basic Sciences and Humanities.(vii)An Institute of Post-Graduate Studies.[Provided that, notwithstanding anything contained in this Act or the Maharashtra Animal and Fishery Sciences University Act, 1998, the Dr. Balasaheb Sawant Konkan Krishi Vidyapeeth, Dapoli, constituted under sub-section (1) of section 3 of this Act shall be competent to establish one or more colleges in Fishery Sciences.] [Inserted by Maharashtra Act No. 11 of 2019, dated 8.7.2019.]
